Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(2) in The Orissa Co-operative Societies (Elections to the Committees) Rules, 1992

(2)Words and expression used but not defined in these rules, shall have the same meaning as respectively assigned to them in the Act and the Orissa Co-operative Societies Rules, 1965.