Madhya Pradesh High Court
Trilochansingh vs Indrajeet Kaur on 1 April, 2022
Author: Pranay Verma
Bench: Pranay Verma
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
CR No. 60 of 2020
(TRILOCHANSINGH Vs INDRAJEET KAUR)
Dated : 01-04-2022
Shri Sameer Anant Athawale, learned counsel for the petitioner .
Ms. Meena Chapekar, learned counsel for the respondent.
As prayed by learned counsel for the respondent, list after two weeks. Interim relief to continue till next date of hearing.
(PRANAY VERMA) JUDGE jyoti Signature Not Verified SAN Digitally signed by JYOTI CHOURASIA Date: 2022.04.04 14:09:07 IST