Section 4(2)(d) in The U.P. Water Supply and Sewerage Act, 1975

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(d) in The U.P. Water Supply and Sewerage Act, 1975

(d)[ the Secretary to the State Government in-charge of the Water Supply Department, ex officio; [Substituted by U.P. Act No. 5 of 1984 (w.e.f. 12.12.1983).]

(dd)the Secretary to the State Government in the Planning Department, ex officio;]

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State of Uttar Pradesh - Subsection

Section 4(2)(d) in The U.P. Water Supply and Sewerage Act, 1975