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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(3)(a) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(a)exercise general supervision over the funds of the University and shall advise the Board in regard to its financial policy;