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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 15(3)(p) in The Jammu and Kashmir Apartment Ownership Act, 1989

(p)restrictions with regard to the use and maintenance of the apartments and the use of the common areas and facilities, as may be necessary to prevent unreasonable interference in the use of each apartment and of the common areas and facilities by the several apartment owners ;