Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 128 in Calcutta Improvement Act, 1911

128. Advances from capital account to revenue account. - (1) Any deficit in the revenue account at the end of any financial year may be made good by an advance from he capital account.

(2)Every such advance shall be refunded to the capital account in the following financial year.