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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(2) in The U.P. (Regulation Of Building Operations) Directions, 1960

(2)Should it be so necessary to implement the provision of clause (a) above the Prescribed Authority may, with the approval of Controlling Authority, purchase any land by agreement or by compulsory requisition as the case may be.