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[Cites 0, Cited by 0] [Section 347] [Entire Act]

State of Chattisgarh - Subsection

Section 347(3) in The Chhattisgarh Municipal Corporation Act, 1956

(3)Any officer or servant of the Corporation, when empowered so to do by a general or special order of the Government, may exercise such of the powers of a police officer for such of the purposes of this Act as may be specified in the order.