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[Cites 0, Cited by 0] [Section 98(1)] [Section 98] [Entire Act]

Union of India - Subsection

Section 98(1)(b) in Occupational Safety, Health and Working Conditions Code, 2020

(b)falsifies any plan or section, the maintenance of which is required by or under this Code or produces before any authority such plan or section, knowing the same to be false; or