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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Goa - Subsection

Section 29(3) in The Goa Children's Act, 2003

(3)[The Government shall frame rules regarding the detailed functioning and procedure of the Children's Court.] [Substituted by Goa Children's (Amendment) Act, 2005 [Act No. 20 of 2005].]