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[Cites 0, Cited by 0] [Section 54AA] [Entire Act]

Union of India - Subsection

Section 54AA(3) in The Reserve Bank of India Act, 1934

(3)Nothing contained in this section shall empower the Bank to depute any member of its staff to any institution on any salary, emoluments or other terms and conditions which is or are less favourable to him than that or those to which he is entitled immediately before such deputation.