Section 2 in The Dentists (Code of Ethics) Regulations, 1976
2. Definitions.
- In these regulations unless the context otherwise requires, -(a)'Act' means the Dentists Act, 1948 (16 of 1948) ;(b)'Council' means the Dental Council of India ;(c)All expressions used and not defined in these regulations shall have the meanings assigned to them in the Act.
