Section 3(1)(d) in Andhra Pradesh Excise (Grant of License of Selling by Bar and Conditions of License) Rules, 2017

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(d)"Beach Shack" means a semi-permanent structure located along the beach and licensed by the local authority to serve food.

Legal Document View