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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Tamilnadu - Subsection

Section 50(2)(b) in Tamil Nadu Lease Holds (Abolition and Conversion into Ryotwari) Act, 1963

(b)the procedure to be followed by the Tribunal, Special Appellate Tribunal, authorities and officers appointed, or having jurisdiction, under this Act;