Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 115BB(2)] [Section 115BB] [Entire Act]

State of Uttar Pradesh - Subsection

Section 115BB(2)(b) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(b)to the condition of such work and the probable duration of its effect;