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State of Andhra Pradesh - Section

Section 14 in Nehru Outer Ring Road, Hyderabad (Toll) Rules, 2012

14. Person to have rights to regulate traffic.

- The person referred to in sub-rule (1) of Rule 3 shall have powers to regulate and control the traffic on Outer Ring Road relating to which he is authorized to collect fees under these rules, accordance with the provisions contained in Chapter VIII of the Motor Vehicle Act, 1988 for proper management thereof.