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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(iii) in The Rajasthan Colonisation (Temporary Cultivation Leases) Conditions, 1955

(iii)if the tenant is from the commencement, or becomes during the continuance, of the tenancy a Benamidar, holding the lease wholly or partly on behalf of, or paying the profits wholly or partly to, an undisclosed beneficiary, or