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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(1)(b) in THE INDUSTRIAL RELATIONS CODE, 2020

(b)in the National Tribunal constituted under the Industrial Disputes Act, 1947(14 of 1947) shall be transferred to the National Industrial Tribunal having corresponding jurisdiction under this Code.