Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Karnataka - Section

Section 42 in Karnataka Universities of Agricultural Sciences Act, 1963

42. Vacating of office.

(1)Any member other than an ex-officio member, of any Authority of the University may resign his office by letter addressed to the Registrar.
(2)Any member of any Authority of the University shall cease to be a member on his being convicted by a court of law of an offence which involves moral turpitude.