Chattisgarh High Court
Bharat Sanchar Nigam Limited vs Santosh Ram Sahu 22 Cont/350/2017 M/S J M ... on 3 May, 2019
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra, Parth Prateem Sahu
1 MCC No. 380 of 2019
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
MCC No. 380 of 2019
1. Bharat Sanchar Nigam Limited, Through - The Chief
General Manager, (Telecommunication) Bharat Sanchar
Nigam Limited, Raipur 492001 Chhattisgarh.
2. The Assistant General Manager, (HR & Administration)
Bharat Sanchar Nigam Limited, Telecom District Durg
Chhattisgarh.
---- Appellants
Versus
Santosh Ram Sahu S/o Shri Gokul Prasad Sahu Aged About
62 Years Retired Phone Mechanic, BSNL, Sector - 1, Bhilai,
District - Durg Chhattisgarh. R/o Ward No. 2, Rajiv Nagar,
(Shiv Nagar) Near Shiv Mandir, Durg 491002 Chhattisgarh.
---- Respondent
For Appellants :- Shri Sandeep Dubey, Advocate.
Hon'ble Shri Prashant Kumar Mishra, Ag. CJ
Hon'ble Shri Parth Prateem Sahu, J.
Order on Board By Prashant Kumar Mishra, Ag. CJ 03/05/2019
1. This is an application for restoration of WPS No.6446/2017, which was dismissed for want of 2 MCC No. 380 of 2019 prosecution on 02.04.2019.
2. On due consideration and for the reasons mentioned in the restoration application, it is allowed and WPS No.6446/2017 is directed to be restored to its original number.
Sd/- Sd/-
(Prashant Kumar Mishra) (Parth Prateem Sahu)
Acting Chief Justice Judge
Ankit