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State of Punjab - Section

Section 4 in The Punjab Land Revenue (Thur, Sem, Chos and Sand) Remission and Suspension Rules, 1960

4. Entry as kharaba to be made where production is estimated less than twenty-five per cent.

- Whenever a field affected by thur, kallar, rein, sem, cho or sand is sown with a crop but the yield is less than twenty-five per cent of the normal yield the entry shall be 'Kharaba' together with the word thur, kallar, rein, sem, cho or deposit of sand, as the case may be.