Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] NCT Delhi - Section Section 19 in The Delhi High Court Act, 1966 19. Amendment of certain laws.[Rep. by the Repealing and Amending Act, 1974 (56 of 1974) s. 2 and Sch. 1.]
