Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

State of Maharashtra - Subsection

Section 62(1)(c) in The Maharashtra Village Panchayats Act, 1959

(c)the amount to be contributed to the District Village Development Fund established under section 133.