Orissa High Court
OJC--17699/2001 on 2 December, 2008
..
1' <~\_ :14 § .\\ ..,. 3 :\..' K-.
25:
¢.\ .\..\» \ .e » ..
.. ~ ., " H u .- .. « .«- «A N ... '.4 « ..- .\ W -
x.
. M .\¥\\» N\\\. Rum ..\._ H. ¢ ms» »..\\ ..««\\ A 0%" V .
... x».
. .§ .»\\ \& , \..1\» \ .\ ,. . L .%.N\«. .3 ml"
3 vi.
Cxt.
\ .\.x » .
R < A N .
A .' A :11'.
'z'::~%< \.\~\\"41
\} cxx Ax/\ nxxxw sk-r':s~. ' K \ ~-. 1w 3\».- x xx"
_.K A .\.
\ N. «'."" .§ .\-3» .- C{\ £1'\.
.L. 'x .. .7 ».e\ \\\.
.\ ...n $2'.
\I\l\u ~
- -»._ :1.» -
- ~.-.'\w,i.'.~i."»-. .'«\.~x.. \.
32m:§i§s: §§.'§'3<£§ am ..\\\\ Yxt.
.= '\»§'.§'\»3 '3.» :.
.\ .«.s .-
\ ,.
\\ 'M, W' \i \«'\~~3. .:.:\.. ~.
W . «.3 .-\\ ;~\~*> ('V v Vxx x \ .
A \.- ,~- »\ \ .
g.\'- 'Q sq \ \- .- \~\\\ss .x.
S' ,»\ Y': 'N < E} -3 ~~Q'~V ~¢ ~*_\ \*' ~\v~.v-
-:3 It .:'.'\ §"'\"« .-. .\ .~ tzi 313.: