Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act] State of Rajasthan - Subsection Section 30(2)(xii) in The Rajasthan Lands and Buildings Tax Act, 1964 (xii)the place at which the tax may realised, the number of instalments thereof and the dates on which the same shall fall due;