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[Cites 0, Cited by 0] [Section 7C(4)] [Section 7C] [Entire Act]

Union of India - Subsection

Section 7C(4)(ii) in The Companies (Profits) Surtax Act, 1964

(ii)thereafter interest shall be calculated at the rate of [fifteen per cent] [Substituted for the word "twelve per cent" by Act 67 of 1984, section 77] per annum on the amount by which the surtax provisionally assessed falls short of the assessed surtax.