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Income Tax Appellate Tribunal - Hyderabad

Asst. Commissioner Of Income Tax, ... vs Vedula Venkata Ramana, Hyderabad on 22 February, 2021

         `IN THE INCOME TAX APPELLATE TRIBUNAL
           HYDERABAD BENCHES "B": HYDERABAD
              (THROUGH VIRTUAL CONFERENCE)

  BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER
                         AND
     SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER



    ITA Nos. 1147, 1148, 1150, 1151 & 1152//H/2019
      Assessment Years: 2010-11, 2011-12, 2013-14,
                   2015-16 & 2016-17

Asst. Commissioner of           Vs.   Vedula Venkata Ramana,
Income-tax,                           Hyderabad.
 Circle - 9(1), Hyderabad.            PAN - ABHPV 1213E
                 (Appellant)          (Respondent)

                    Revenue by: Shri Rohit Mujumdar
                    Assessee by: Suvibha Nolkha

             Date of hearing:     10/02/2021
     Date of pronouncement:       22/02/2021


                           ORDER

PER BENCH:

These are Revenue appeals for AYs 2010-11, 2011-12, 2013-14 and 2015-17 & 2016-17 directed against the CIT(A) - 7, Hyderabad's separate orders, all dated, 08/04/2019.
:- 2 -: ITA Nos. 1147/Hyd/19 and others V e dul a V e n k a t a R am an a, H y d .

2. At the outset, we are informed during the course of hearing from the Revenue side that the assessee has filed for settlement benefit under the 'Direct Tax Vivad Se Viswas Scheme-2020' in prescribed Form No.1 & 2 and Form(s)-3 in tune thereto; also stand issued and, therefore requested to withdraw these appeals. We therefore order that these appeals be treated as dismissed as withdrawn with a rider that it shall be very much open for the Revenue to file for revival of these cases, if the settlement benefit under the scheme is denied to it for technical reasons.

3. In the result, Revenue appeals are dismissed in above terms.

Pronounced in the open court on 22 nd February, 2021.

             Sd/-                          Sd/-
       (S.S. GODARA)              (LAXMI PRASAD SAHU)
     JUDICIAL MEMBER              ACCOUNTANT MEMBER


Hyderabad, Dated: 22 nd February, 2021. kv :- 3 -: ITA Nos. 1147/Hyd/19 and others V e dul a V e n k a t a R am an a, H y d .

copy to :

1 ACIT, Circle - 9(1), IT Towers, 2 nd Floor, D Block, Room No. 245, AC Guards, Masab Tank, Hyderabad.
2 Vedula Venkata Ramana, 17-1-388/60, Plot No. 60/A, Laxminagar Colony, Saidabad, Hyderabad.
3 CIT(A) - 7, Hyderabad.
4 Pr. CIT - 7, Hyderabad 5 ITAT, DR, Hyderabad.
6 Guard File.