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State of Tamilnadu - Section

Section 11 in Grant-in-Aid Code of the Tamil Nadu Educational Department

11. Declaration by the management.

- Every application for aid shall be made in such from as may, from time to time, be prescribed, and shall contain a declaration signed by the Correspondent to the effect that the conditions of recognition and aid laid down in the Tamil Nadu Educational Rules and in the Grants-in-aid Code are being and will continue to be, fully observed, excepting any rules from which the institution may be specially exempted and that the management is prepared to subject the institution, together with its current, endowment and trust accounts, its establishment, time-table and registers, to inspection and to furnish such returns as may be required by the department.