Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Telangana - Subsection Section 1(4) in Telangana Public Employment (Regulation of Age of Superannuation) Act, 1984 (4)[ Sub-section (1A) of section 3 shall be deemed to have come into force on 26th December, 1992.] [Added by Act No. 26 of 1998.]
