Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18A] [Entire Act] State of West Bengal - Subsection Section 18A(3) in The West Bengal Primary Education Act, 1973 (3)The Committee shall exercise all the powers and perform all the functions of the Board and the Committees of the Board to be constituted under this Act.'.]]
