Delhi High Court - Orders
A S Rawat vs Dawa Tashi on 15 February, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2670/2017 and CM APPL. 11599/2017
A S RAWAT ..... Petitioner
Through: Ms. Jyoti Dutt Sharma, Mr CK Bhatt
and Mr Ayush Bhatt, Advocates (M:
9891077497).
versus
DAWA TASHI ..... Respondent
Through: None.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 15.02.2023
1. This hearing has been done through hybrid mode.
2. Arguments heard. Judgment reserved.
PRATHIBA M. SINGH, J. FEBRUARY 15, 2023 Rahul Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:22.02.2023 12:20:24