Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(h) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(h)'elector' in relation to a constituency means a person whose name is entered in the electors list of the constituency, for the time being in force;