Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 23] [Entire Act] State of Punjab - Subsection Section 23(1) in The Guru Nanak Dev University Amritsar Act, 1969 (1)The State Government may, from time to time, provide such amounts by way of grant for meeting the capital, recurring or other expenditure of the University as it may deem fit.
