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[Cites 0, Cited by 0] [Section 50(14)] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(14)(d) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(d)is found working against the objectives of the adoption programme, the interests of the Authority and is found to be not following the regulations as applicable, or