Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(15)] [Section 15] [Entire Act] State of Rajasthan - Subsection Section 15(15)(iii) in Rajasthan Minor Mineral Concession Rules, 2017 (iii)retain any information and/or evidence submitted to the Government by, on behalf of, and/or in relation to any bidder; and/or