Supreme Court - Daily Orders
Mohd. Jhahid Khan vs Fish Farmers Development Agency on 21 July, 2023
Bench: Hima Kohli, Rajesh Bindal
ITEM NO.12 COURT NO.14 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) DIARY NO(S). 17694/2023
(Arising out of impugned final judgment and order dated 24-01-2023
in WA No. 196/2007, WA No. 198/2007, WA No. 200/2007, WA No.
201/2007, WA No. 202/2007 passed by the High Court Of M.P Principal
Seat At Jabalpur)
MOHD. JHAHID KHAN ETC. PETITIONER(S)
VERSUS
FISH FARMERS DEVELOPMENT AGENCY & ANR. RESPONDENT(S)
( IA No.123013/2023-CONDONATION OF DELAY IN FILING and IA
No.123014/2023-EXEMPTION FROM FILING O.T. )
Date : 21-07-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE HIMA KOHLI
HON'BLE MR. JUSTICE RAJESH BINDAL
For Petitioner(s)
Mr. Siddharth Singh, AOR
Mr. Vikramaditya Singh, Adv.
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
1. Delay condoned.
2. We are not inclined to interfere with the orders impugned herein under Article 136 of the Constitution of India.
3. The petitions for Special Leave to Appeal are dismissed.
4. Pending application(s), if any, shall stand disposed of.
Signature Not Verified Digitally signed by POOJA SHARMA Date: 2023.07.22 (POOJA SHARMA) 13:13:39 IST Reason: (NAND KISHOR) COURT MASTER (SH) COURT MASTER (NSH)