Bombay High Court
Adiwasi Halba Samaj Sammittee, Through ... vs Principal Secretary, Tribal ... on 4 November, 2019
Bench: Ravi K. Deshpande, Milind N. Jadhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 4195 OF 2019
Adiwasi Halba Samaj Sammittee, Through Its ....Petitioner
Secretary, Shri Manohar Dhakate
V/S
Principal Secretary, Tribal Development ....Respondent
Department, Mumbai And 5 Others Anil A. Dhawas Mrs. Shital A. Dhawas Shrikant B. Bawanthade For Petitioner Copy Served To Gp/r-1,6. For Respondent CORAM : RAVI K. DESHPANDE & MILIND N. JADHAV, JJ DATE : 4th November, 2019 P.C. :
S.O. to after 3 weeks at the req.of Adv.AA.Dhawas for Petner.
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