Allahabad High Court
Chandra Bhushan Misra . vs A.K.Rai on 18 January, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- CONTEMPT No. - 248 of 2002 Petitioner :- Chandra Bhushan Misra . Respondent :- A.K.Rai Petitioner Counsel :- Mahfooz Alam,Manoj K. Gupta Hon'ble Satyendra Singh Chauhan,J.
Case called out in the revised list. No one is present on behalf of the petitioner to press this contempt petition. It is accordingly dismissed for non- prosecution.
Order Date :- 18.1.2010 Rao/-