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State of Punjab - Section

Section 14 in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

14. Petitions and pleadings before the Commission.

- All petitions to be filed before the Commission shall be typewritten, cyclostyled or printed neatly and legibly on one side on white paper and every page shall be consecutively numbered and signed. The contents of the petition should be divided appropriately into separate paragraphs, which shall be numbered serially. The petition shall be accompanied by such documents, supporting data and statements as the Commission may specify.