Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 244] [Entire Act] Union of India - Subsection Section 244(h) in The Navy (Pay And Allowances) Regulations, 1966 (h)A certificate from the officer that he is not under orders of transfer or is likely to proceed abroad on temporary duty, courses of instructions or leave.]