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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Andhra Pradesh - Subsection

Section 54(9) in Andhra Pradesh Excise (Grant of License of Selling by Bar and Conditions of License) Rules, 2017

(9). Are you an existing bar license holder? Yes / No :[Form - 1A](See Rule-9)(Affix Court Fee Stamp of `Rs.5/-)Application For Prior Clearnace For Grant of Licence