Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 140] [Entire Act] State of Assam - Subsection Section 140(b) in The Assam Excise Rules, 2016 (b)The holder of a licence to sell India made foreign liquor for consumption 'On' the premises may use peg measure. One full peg is equal to 60 ml.