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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(10) in Birsa Munda Tribal University Act, 2017

(10)The Pro-Vice-Chancellor shall preside,-
(a)in absence of the Chancellor and the Vice-Chancellor, at the meetings of the Board; and
(b)in absence of the Vice-Chancellor at the meetings of any other authority of the University or a committee thereof.