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[Section 6]
[Entire Act]
State of Jammu-Kashmir - Subsection
Section 6(2) in Jammu and Kashmir Medical and Dental Education (Appointment on Academic Arrangement Basis) Rules, 2019
| 1. | Principal of the concerned Government MedicalCollege/Dental College/Ayurvedic College/Unani College (as thecase may be) | Chairman | |
| 2. | Administrator, Associated Hospitals/One FacultyMember not below the rank of Associate Professor (Director, ISMin case of Ayurvedic College/Unani College) | Member | |
| (In case of GMCs, Anantnag and Baramulla,Administrator, Associated Hospitals, Srinagar and in case ofGMCs, Doda, Kathua and Rajouri, Administrator, AssociatedHospitals, Jammu shall be the members till such timeAdministrators are posted in these new Medical Colleges) | |||
| 3. | Medical Superintendent (in case of MedicalColleges, Srinagar and Jammu, the Principal may nominate any ofthe Medical Superintendents of the Associated Hospitals) | Member |