Delhi High Court - Orders
Aisha Khatoon vs M/S. Iffco Tokio General Insurance Co. ... on 3 October, 2023
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7552/2022
AISHA KHATOON ..... Petitioner
Through: Mr. Navneet Goyal, Advocate.
versus
M/S. IFFCO TOKIO GENERAL INSURANCE CO. LTD. & ORS.
..... Respondents
Through: Mr. Shivam Singh and Ms. Shaswati
Parhi, Advocates for R-1.
Mr. Abhishek Nanda, Advocate for
R-2.
Mr. Ajay Jain, Ms. Krishma Sharma
and Mr. Bijay Lakshmi, Advocates
for R-3.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 03.10.2023
1. Learned Counsel for the Petitioner submits that the issue involved in the present case is covered by an Order dated 20.12.2022 passed by a Co- ordinate Bench of this Court in W.P.(C) 7809/2022.
2. Mr. Shivam Singh, learned Counsel for Respondent No.1, seeks some time to peruse the aforesaid Order and make his submissions.
3. List on 12.10.2023.
SUBRAMONIUM PRASAD, J OCTOBER 3, 2023 S. Zakir This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/10/2023 at 21:09:06