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Delhi High Court - Orders

Aisha Khatoon vs M/S. Iffco Tokio General Insurance Co. ... on 3 October, 2023

Author: Subramonium Prasad

Bench: Subramonium Prasad

                                    $~39
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 7552/2022
                                                AISHA KHATOON                                                                        ..... Petitioner
                                                                                      Through:                 Mr. Navneet Goyal, Advocate.

                                                                                      versus

                                                M/S. IFFCO TOKIO GENERAL INSURANCE CO. LTD. & ORS.
                                                                                             ..... Respondents
                                                               Through: Mr. Shivam Singh and Ms. Shaswati
                                                                        Parhi, Advocates for R-1.
                                                                        Mr. Abhishek Nanda, Advocate for
                                                                        R-2.
                                                                        Mr. Ajay Jain, Ms. Krishma Sharma
                                                                        and Mr. Bijay Lakshmi, Advocates
                                                                        for R-3.
                                                CORAM:
                                                HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                                                      ORDER

% 03.10.2023

1. Learned Counsel for the Petitioner submits that the issue involved in the present case is covered by an Order dated 20.12.2022 passed by a Co- ordinate Bench of this Court in W.P.(C) 7809/2022.

2. Mr. Shivam Singh, learned Counsel for Respondent No.1, seeks some time to peruse the aforesaid Order and make his submissions.

3. List on 12.10.2023.

SUBRAMONIUM PRASAD, J OCTOBER 3, 2023 S. Zakir This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/10/2023 at 21:09:06