Madhya Pradesh High Court
M/S International Public School Ltd. vs M/S Fiitjee Ltd. on 22 November, 2017
THE HIGH COURT OF MADHYA PRADESH AA-1-2017 sh (M/S INTERNATIONAL PUBLIC SCHOOL LTD. Vs M/S FIITJEE LTD.) e 13 ad Jabalpur, Dated : 22-11-2017 Pr List the matter alongwith AA.No.31/2016.
a (SUJOY PAUL) hy JUDGE ad M of mohsin Digitally signed by rt MOHAMMED MOHSIN ou QURESHI C Date: 2017.11.23 16:40:23 h +05'30' ig H