Rajasthan High Court - Jaipur
The New India Assurance Co Ltd vs Paltu Ram And Ors on 2 July, 2018
Author: Sabina
Bench: Sabina
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Appeal No. 892/2018
The New India Assurance Co. Ltd.
----Appellant
Versus
Paltu Ram And Ors.
----Respondents
For Appellant(s) : Mr. Gaurav Jain For Respondent(s) : Mr. Rahul Sharma HON'BLE MRS. JUSTICE SABINA Order 02/07/2018 List along with S.B. Civil Misc. Appeal No.386/2018.
(SABINA),J Mohita/47 Powered by TCPDF (www.tcpdf.org)