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Rajasthan High Court - Jaipur

The New India Assurance Co Ltd vs Paltu Ram And Ors on 2 July, 2018

Author: Sabina

Bench: Sabina

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                 S.B. Civil Miscellaneous Appeal No. 892/2018

                                    The New India Assurance Co. Ltd.
                                                                                          ----Appellant
                                                                    Versus
                                    Paltu Ram And Ors.
                                                                                      ----Respondents

For Appellant(s) : Mr. Gaurav Jain For Respondent(s) : Mr. Rahul Sharma HON'BLE MRS. JUSTICE SABINA Order 02/07/2018 List along with S.B. Civil Misc. Appeal No.386/2018.

(SABINA),J Mohita/47 Powered by TCPDF (www.tcpdf.org)