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State of Jharkhand - Section

Section 9 in Bihar State Engineering and Pharmacy Educational Institution (Regulation and Control) Act, 1982

9.

(i)Method of selection of students for admission:-
(a)Total number of students enrolled so far.
(b)Number of students on the basis of competitive exams.
(c)Nos. selected by nominations.
(d)Nos. selected by other methods (specify).
(ii)Details of last competitive examination for selection of candidates for admission:-
(a)Date of advertisement (copy) names of papers in which advertised.
(b)Number of students applied.
(c)Number of students admitted.
(d)Basis on which merit list was prepared (enclose the copy of merit list from which it can be made out that some criteria was followed in preparation of merit list).
(e)Minimum percentage of marks fixed for selection of candidates.