Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

Bombay Presidency - Subsection

Section 6(4)(a) in Bombay Molasses (Control) Act, 1956

(a)in the case of an order of a general nature of affecting a class of persons, be notified in the Official Gazette;