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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(1)(b) in Jammu and Kashmir Consumer Protection Act, 1987

(b)[ two or more members who shall be persons of ability, integrity and having adequate knowledge of law and experience in law and consumer affairs: [Substituted by Act XIX of 1997.]